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XI NCU National Moot Court Competition 2026 at School of Law, The NorthCap University, Gurugram [Hybrid; April 4 & 17 – 18; Cash Prizes of Rs. 1.5 L]: Register by March 23


XI Moot Court Competition.png
24 Feb 2026
Categories: Moot Court Competitions

About the Competition
The moot proposition revolves around constitutional, environmental, and regulatory challenges concerning the Aranya Green Hydrogen Corridor (AGHC) project. The problem raises significant questions relating to:

Environmental clearances and impact assessments
Judicial review of regulatory decisions
Article 21 rights (life, livelihood, dignity)
Sustainable development and inter-generational equity
Corporate and State accountability in environmental governance.

Format
Preliminary Rounds: 4th April 2026 (Online Mode)
Advanced Rounds (Quarter Finals, Semi-Finals & Finals): 17th & 18th April 2026 (Offline at NCU Campus, Gurugram)
Important dates
Last Date for Clarifications: 15th March, 2026
Last Date for Registration: 23rd March, 2026
Last Date for Submission of Memorials: 28th March, 2026

Awards
Best Team: ₹42,000 + Trophy + Certificate Course
Runner-Up: ₹32,000 + Trophy + Certificate Course
Best Male Speaker: ₹9,000
Best Female Speaker: ₹9,000
Best Memorial: ₹9,000

Contact
For any queries, please write to: mootcourt@ncuindia.edu.

Click here to Register.



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