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Internship Opportunity at Corporate Law Braintrust [Online; 5 Interns; 1 Month; Starting from July 1]: Apply by June 27


Direct Recruitment / Jobs, pic by:Scroll.in
17 Jun 2024
Categories: Internships

About the Organiser

At Corporate Law Braintrust, we are a team of dedicated legal professionals committed to providing top notch corporate, commercial and transactional legal services to businesses of all sizes. With deep understanding of corporate and commercial law, our team is equipped to handle a wide range of practice areas, from corporate governance and compliance to mergers & acquisitions, PE & VC, Tech law, etc.

About the Internship

Selected intern’s day-to-day responsibilities include:

  • Conducting legal research and analysis
  • Blog/article writing
  • Agreement vetting and drafting
  • Compliance and due diligence

Eligibility

  • Candidates in their 1st, 2nd, 3rd, and 4th year of law school shall apply.
  • Prior corporate and commercial law experience is preferred, although not a pre- requisite.
  • Candidates should have the ability to do independent legal research and analysis.
  • Candidates should be acquainted with various citation styles, such as Bluebook and McGill.
  • Candidates should be acquainted with MS Word.

Important dates

  • Duration: 1 month (Extendable on performance)
  • Date of Joining: 1st July, 2024
  • Last Date to Apply: 27th June, 2024

How to Apply?

Candidates shall apply by emailing us their CV, cover letter and work/writing samples at corporatelawbraintrust@gmail.com

Work or writing samples are necessary for the application. The work/writing samples may relate to corporate/ commercial law or any other area of law. The writing samples can be articles, research papers, research projects, etc. It should depict your ability to do critical legal research and analysis.

The word limit should not exceed 2000 words. AI-generated content is strictly prohibited in the application process. Plagiarism shall be checked of each suitable candidate before selection. If more than 10% plagiarism is found, the candidate will be barred from the candidature and the selection process.

Perks

  • Internship Certificate
  • Flexible working hours

Contact

Contact Information: +91 8076804751
Email: corporatelawbraintrust@gmail.com

Click here for the official website.



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