Friday, 22, May, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

NHRC issue notices to the Government of Uttar Pradesh over beating an inmate to death at a drug rehabilitation centre in NOIDA


NHRC.JPG
17 Mar 2023
Categories: Human Rights News Latest News

The National Human Rights Commission, NHRC, India has taken suo-motu cognizance of the media report on the death of a 37-year-old man admitted to a drug rehabilitation centre in Sector 112, NOIDA in Gautham Budh Nagar district of Uttar Pradesh.

The Commission has observed that the contents of the media report, if true, amount to a violation of human rights of the victim. Accordingly, it has issued notices to the Uttar Pradesh Chief Secretary and the Director General of Police calling for a detailed report including the present status of the investigation of the case and compensation of relief, if any, provided to the next of kin of the deceased by the government authorities.

Reportedly, the victim was admitted to the rehabilitation centre on 6th March, 2023. However, on 9th March, the family received a phone call from the centre stating that the victim had fainted due to an epileptic fit, and later, the dead body was sent home in an Ambulance.

Source link 



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter