Monday, 18, May, 2026
President Murmu approves Union Cabinet's decision to increase Supreme Court Judges' strength from 34 to 38
एनएचआरसी, भारत ने ‘प्रवासी श्रमिकों के अधिकारों का संरक्षण: सरकार और निजी क्षेत्र की साझा जिम्मेदारी’ पर अपनी कोर ग्रुप बैठक आयोजित की
NHRC, India organises its core group meeting on ‘Protecting Migrant Workers' Rights: Shared Responsibility of Government and the Private Sector’
विधि द्वारा निषिद्ध विवाह का विकल्प नहीं बन सकता लिव-इन रिलेशनशिप : इलाहाबाद उच्च न्यायालय
Live-In Relationship Cannot Circumvent Child Marriage Law: Allahabad High Court
पटना उच्च न्यायालय ने बिहार के कारागारों एवं मानसिक चिकित्सालयों में स्वास्थ्य सेवाओं पर स्वतः संज्ञान लिया; स्वस्थ हो चुके रोगियों को जबरन रोके रखना मानवाधिकार उल्लंघन घोषित
Patna High Court Takes Strong Suo Motu Cognisance of Mental Healthcare in Bihar Prisons and Hospitals; Declares Detaining Cured Patients a Human Rights Violation
जम्मू-कश्मीर उच्च न्यायालय ने जम्मू-कश्मीर बैंक अधिकारियों के विरुद्ध बीमा सौदे में दर्ज भ्रष्टाचार-निरोधक प्राथमिकी रद्द करने से इनकार किया
J&K High Court Grants Bail to Doctor Accused of Attempt to Rape at Government Health Centre; Invokes "Bail Not Jail" Principle
जम्मू-कश्मीर उच्च न्यायालय ने सरकारी स्वास्थ्य केन्द्र पर बलात्कार के प्रयास के आरोपी चिकित्सक को जमानत दी; "जमानत दो, जेल नहीं" का मूल सिद्धांत
J&K High Court Refuses to Quash Anti-Corruption FIR Against J&K Bank Officers in Insurance Deal
JOB POST: Fresh Graduate Positions at DJS Legal, Gurugram [Onsite; 4 Vacancies; Salary Upto Rs. 35k]: Apply Now!
Internship Opportunity at JJSR Legal Partners LLP, Delhi [Online]: Apply by May 31!
जेएसएससी को हाईकोर्ट का झटका: लेडी सुपरवाइजर भर्ती में अभ्यर्थियों की उम्मीदवारी रद्द करने का आदेश निरस्त
Gas Supply By Reliance | SC Clarifies taxation of inter-State sales lies exclusively within constitutional domain of Union
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Monday, 18, May, 2026
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Pendency of 23 Cr. Cases No Bar for Passport Renewal, Travel Abroad a Fundamental Right, Rules HC
07 May, 2026
Wife with exclusive Custody can Remove Husbands name from Child's Passport, Rules HC
10 Apr, 2026
Why Cabs in Cities are Not Wheel Chair Friendly, observes SC
25 Mar, 2026
HC: Passport is a Citizen's Right, No need to justify purpose, Read Order
28 Nov, 2025
HC: Once Citizenship is acquired by Birth, Passport can't be denied on Police Report, Read Judgment
27 Nov, 2025
“Cannot be allowed to continue”: SC to Maharashtra on scrapping Matheran’s Hand-Pulled rickshaws, seeks dignified alternative
24 Jul, 2025
“Accused are perpetrators of fraud, not victims of society”: Delhi HC refuses to quash visa fraud FIR
31 Dec, 2024
Hindu and Sikh Leaders Oppose Assisted Dying Bill in the UK, Join Multi-Faith Coalition
27 Nov, 2024
Indian Man Fined ₹25k for Defecating on Marina Bay Sands Floor in Singapore
21 Sep, 2024
Government can make substantial increase in Entry Fee for eco-tourism area to reduce the visitors – Kerala High Court
17 Jun, 2024
Air India flight delayed by over 20 hours, people fainted with no AC, claim passengers
31 May, 2024
Tourism major source of revenue in State: Kerala HC approves of KSRTC Tour Packa...
27 Oct, 2023
High Court dismisses PIL seeking dedicated Prayer Room at Airport
21 Oct, 2023
SC of US takes on Hotels for Non Disclosure of Disability Laws Compliance on Web...
09 Oct, 2023
Supreme Court refuses to intervene in Skyrocketing International Air Travel Cost
30 Sep, 2023
Supreme Court to form Expert Panel to assess 'Carrying Capacity' of Hill Stations in India
22 Aug, 2023
Uproar over overweight passenger being made to stand on baggage scale, 'discrimination' on part of US Airline alleged
22 May, 2023
New 'Rail Madad' App of Ministry of Railways, All you should know
22 Mar, 2023
Indian Railway to float tender for 35 Hydrogen Tra... ...
26 Feb, 2023
Pendency of appeal where sentence has been suspend... ...
07 Feb, 2023
DGCA fines Air India Rs 10 lakh for not paying off... ...
15 Jun, 2022
Court grants bail to Hotelier who denied room to K... ...
26 May, 2022
Booking accepted but Hotel overbooked: Hotel booki... ...
25 May, 2022
This UT allows Restaurants, Bars, Hotels to remain... ...
25 May, 2022
US Presidential Advisory Commission votes to proce... ...
17 May, 2022
Airline fined Rs 50K for leaving luggage of Passen... ...
28 Apr, 2022
Delhi Government: Rs 10,000 fine for Bus, Truck no... ...
25 Mar, 2022
Singapore allows Quarantine-free travelling from all Indian Cities
05 Mar, 2022
Omicron Surge: HC asks Govt to consider early re-testing of COVID-19 positive international travellers
05 Jan, 2022
Couples sue agency for excluding Burj Khalifa from Dubai Travel package, wins compensation
04 Jan, 2022
State inaugurates Bhubaneswar-Jaipur direct flight service
06 Nov, 2021
Mauritius among five more Countries to recognise India's Vaccination Certificate, says MEA
02 Nov, 2021
India extends suspension of scheduled International Flights till Nov 30th
02 Nov, 2021
Adani Group to invest in Cleartrip, deepens strategic ties with Flipkart
01 Nov, 2021
This High Court Building is now a Tourist Destination
19 Oct, 2021
This State decides to ban packaged mineral water starting January 1, 2022
09 Oct, 2021
After 68 years TATA gets back ownership of Air India for ₹18,000 Crore
08 Oct, 2021
This High Court to be opened for tourists as part of Heritage Walks during weekends
28 Sep, 2021
All you should know about Homestays Concept
27 Sep, 2021
Supreme Court refuses to offer shoulder to sulking Hotel Industry
22 Sep, 2021
UK decides to treat Indians travelers with Two Vaccine Shots as 'Unvaccinated'
22 Sep, 2021
Covid-19: Uttarakhand High Court allows Chardham Yatra to resume
17 Sep, 2021
Safety Rules Announcement in Local Language: HC asks Aviation Ministry to consider presentation by PIL maker
14 Sep, 2021
US Court dismiss Yatra Online's damage claims against Ebix for breach of merger contract
31 Aug, 2021
IRCTC to run special train to Goa for Tourists from Northeast and North Bengal
28 Aug, 2021
Lawmaker gets Court's nod to travel abroad to explore ways to expand Tourism in his territory
27 Aug, 2021
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