June 18, 2019:
The top legal position has been vacant at GIP since legal head Vinod Joseph had left in April for Argus Partners.
Joseph had joined in GIP’s acquisition of IDFC Alternatives around January, on which Shetye had been the lead partner advising.
The 2005 ILS Pune graduate had begun his career at ICICI Bank’s in-house team before joining Luthra & Luthra, as it then was, making partner in 2013.
According to our live league tables, Shetye was one of L&L’s busiest corporate partners, with 10 deals to his name and close relationships with a number of funds besides GIP.
Lighthouse Funds alone had instructed him five times over the 2018-19 financial year in a variety of investments.
L&L senior partner Mohit Saraf said: “Amit has been working with GIP for a while, which is a long-standing client of the firm. When they expressed their desire to get Amit on board, we could not say no.
“We wish him success in all his future endeavours.”
While L&L, formerly known as Luthra & Luthra, has lost a lot of corporate partners over the past two years - most recently private equity and corporate partner Vishwanath Pratap Singh - according to information recently disclosed, the firm has maintained a strong corporate deal flow, with 63 deals in the 2018-19 financial year, worth over $28bn, recorded in our league table tallies.
At least 20 of the firm’s partners (including Shetye) have led on corporate and PE/VC transactions at the firm in that time, according to our fuller analysis of deals activity, which will be published soon.
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