INDUSLAW inducts 13 Partners including 6 Equity Partners

INDUSLAW has announced the induction of the following Partners.

With these new additions, the equity partnership grows to 23 members and the overall partnership grows to 65.

Avimukt Dar & Suneeth Katarki, Founding Partners, jointly expressed, "We are delighted to announce the induction of these exceptional individuals to our Firm’s Partnership. IndusLaw remains committed to nurturing and promoting exceptional lawyers as well as the future leaders of IndusLaw.

We have no doubt that they will play a pivotal role in the continued success of our Firm. We wish them all the very best!”

EQUITY PARTNERS

• Abhiroop Lahiri – Delhi & NCR – Capital Markets
• Manshoor Nazki – Bengaluru – Capital Markets
• Palecanda M. Chinnappa – Bengaluru – Disputes
• Rashi Saraf – Bengaluru – Transactions
• Ravi Dubey – Mumbai – Capital Markets
• Sushmita Gandhi – Mumbai - Disputes

NEW PARTNERS

•  Anantha Krishnan Iyer – Bengaluru – Transactions
• Ashish Ahluwalia - Delhi & NCR – Transactions
• Priyadarshini Rao – Mumbai – Capital Markets
• Pritha Chatterjee - Delhi & NCR – Banking & Finance
• Puneet Passi – Delhi & NCR – Capital Markets
• Shweta Gupta – Delhi & NCR – Transactions

INDUSLAW advises clients worldwide on Indian law, in relation to their transactional goals, business strategies and resolution of disputes.

The Firm has over 400 lawyers including 60 partners, with offices in Bengaluru, Chennai, Delhi & NCR, Hyderabad and Mumbai. The teams work seamlessly across practice areas and offices, applying their experience across all transactional, advisory, regulatory and dispute resolution matters.