On Tuesday, the High Court of Delhi summoned former Maharashtra CM Uddhav Thackeray, his son Aditya Thackeray & Rajya Sabha MP Sanjay Raut on a defamation suit filed by MP Rahul Ramesh Shewale for allegedly levelling frivolous corruption allegations against him and the Eknath Shinde-led Shiv Sena faction. Justice Prateek Jalan admitted the defamation suit & issued summons to Uddhav, Aditya & Raut.
The HC also asked Google, Twitter, Uddhav, Aditya & Raut to file their written statements within 30 days on the plea seeking removal of the alleged defamatory content from social media platforms.
The court has posted the matter for further hearing on April 17.
Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
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