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COVID-19: Orissa High Court suspends Summer Vacations 2020 to make up for Lockdown loss


Orissa High Court, pic by: Sentinel Assam
29 Apr 2020
Categories: Latest News

In the wake of Coronavirus pandemic and keeping in view the exigencies caused by COVID 19 Orissa High Court has suspended the ensuing summer vacation 2020. This will also apply to the subordinate Courts in the state.

A notification by Orissa High Court reads: Ïn the exigencies caused by COVID-19 and declaration of Lockdown in the State of Odisha the Hon’ble Court after due consultation with the Advocate General, Odisha and the President, Vice-president & the secretary of the Orissa High Court Bar Association, have been pleased to suspend the ensuing summer vacation, 2020 of the Orissa High Court, if the Lockdown is not extended beyond 3rd May, 2020.”

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