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Court Master of this HC tests Corona positive, functioning dismissed till May 03


High Court Bench (Pic by Google).jpg
26 Apr 2020
Categories: Latest News

On Saturday, the Rajasthan High Court announced that its functioning will halted till May 03 after the Court Master found positive of the Coronavirus.

The decision is taken considering the nature of his job. He has to sit close to Honourable Judges during the judicial procedure which is concerning for obvious reasons.

To curb the spread in complaince to the Government orders, the High Court has decided so.

It was reported by the Court administration that the concerned Judge to whom the Court Master was attached however have tested negative of COVID-19.

The statement released on Saturday clearly states that the Court shall remain close till May 03 and no matter shall be taken up except immensly urgent matters.



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