CJI Thakur: We will resolve all differences with Govt. on Judicial appointments in 2 weeks

September,22,2016:

Assures finalisation of MoP in two weeks time.

On Wednesday, Chief Justice of India TS Thakur stated that the judiciary and government would resolve all differences over the manner of appointment of the judges within two weeks.

CJI Thakur further added that there should not be any further delay in finalising Memorandum of Procedure (MoP), which would guide judicial appointments in the country.

After delivering the lecture, Justice TS Thakur was coming out of the event when he was asked questions relating to Justice Chelameswar which he chose not to answer.

CJI looked  very positive about settling differences with the government over the MoP . “I am not at all saying that I expect to do it (finalising the MoP)… but I am saying that we will do it in two weeks,” said Justice Thakur.

He also added that Collegium was readying final draft of MoP that will be sent to the government for finalisation.

Related News @ LatestLaws.in-

18.9.2016- CJI Thakur extends Olive Branch, meets and greets PM Modi on his Birthday

4.9.2016- CJI Thakur in defensive mode post outburst by Justice Chelameswar, says will ‘Sort it out’

26.8.2016- CJI Thakur: Can’t bring Ram Rajya, I am also shedding tears of Blood on plight of the Nation

23.8.2016- CJI Thakur gets an Ally in Nobel Laureate Satyarthi in his War with Govt. on Judges appointment

20.8.2016- CJI Thakur feels: Unpolluted, Speedy Justice remains a distant dream for our Citizens

15.8.2016- CJI Thakur rues PM’s silence on Judiciary’s woes in Red Fort speech, said situation worse than British Raj

14.8.2016- Rahul jumps in Judiciary-Modi Govt. War: Sides with CJI Thakur, takes on Modi for SC castigation

13.8.2016- War between Judiciary and Govt. escalates: SC warns Govt. do not think that we are a ‘Panchayat’

12.8.2016- CJI Thakur’s poser to Modi: Do you want Judiciary to come to a Grinding halt