On Saturday, Bollywood actress Ameesha Patel surrendered before the Ranchi Civil Court in connection with a cheque bounce case.
Senior division judge DN Shukla granted her bail and asked her to appear before the Court personally again on June 21.
The case dates back to 2018 when Jharkhand-based film producer Ajay Kumar Singh had registered a case of fraud and cheque bounce against the actress.
(Only the headline and picture of this report may have been reworked by the LatestLaws staff; the rest of the content is auto-generated from a syndicated feed.)
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