After CLAT getting a delayed date, now the All India Law Entrance Test (AILET) for admission to the National Law University, Delhi (NLU Delhi) has been postponed in view of the COVID-19 Global Pandemic due which there is a national lockdown.
The Government orders to keep everything shut and for people to stay inside has been getting followed strictly to curb the spread of the disease.
The NLU Delhi has issued a notification announcing the delay of the exam whilen further intimating that AILET will now be held on May 31, 2020 at 10 am-11.30 am.
It is added that this is subject to further notification, if any, by the Indian government on the COVID-19 situation.
The exam was scheduled to be held on May 3.
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