Wednesday, 10, Jun, 2026
उच्च न्यायालय का ऐतिहासिक फैसला: 8 दिन की अवैध हिरासत पर योगी सरकार को झटका, पीड़ित को ₹2 लाख मुआवजा देने का आदेश
‘Hinduism Is Not So Fragile’: You cannot use Criminal Courts to settle Religious Practice Disputes, says Court
Child Born out of Rape has a Right to DNA Test to confirm Paternity, Rules SC
Once Limitation of 60 days and additional 28 days Expires, No Appeal can be filed under IBC, Rules SC
सपना चौधरी को दिल्ली की अदालत ने दी अंतरिम राहत, पति को मिलने से रोका, ससुराल छोड़ मायके में रह रहीं डांसर
हाई कोर्ट का बड़ा फैसला, डेरा समाध ट्रस्ट में करोड़ों के गबन की FIR रद करने से इनकार
JOB POST: Research Associates of Law at HPNLU, Shimla [Contractual; Salary Rs. 50k / Month]: Apply by June 16, 2026!
Judicial Relief cannot be secured through Suppression of Facts: HC fines Cop ₹1 Lakh
Court Awards Jail Term and Rs.5 Lakh Fine in Cheque Bounce Case Conviction
हाई कोर्ट का बड़ा फैसला: यरवदा मानसिक अस्पताल में पति की हत्या पर महाराष्ट्र सरकार को 22 लाख मुआवजे का आदेश
Special Police Force Launched for Women Safety
दरगाह है तो वक्फ बोर्ड की मनमर्जी नहीं चलेगी, हाईकोर्ट ने वक्फ संपत्ति से जुड़े दावे को किया खारिज
जस्टिस गौतम पटेल को मिल रही धमकियों पर CJI सूर्यकांत ने लिया संज्ञान, सुरक्षा देने की अपील
सूरजमुखी खरीद पर अब हाईकोर्ट में सुनवाई 16 जून को तय
Call for Chapters: Book on ‘Reimagining Legal Education’ by Lincoln College of Law, Sirhind, Punjab [ISBN Publication]: Submit by June 28!
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Wednesday, 10, Jun, 2026
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Journey of Legal Stalwart: Gurugram's First Female Public Prosecutor, Adv. Deepali Chalotra, Additional Public Prosecutor interviewed by Angela Arora
18 Mar, 2024
Journey of a Legal Stalwart: Advocate Dr. D.G. Naik interviewed by Vijeta Suresh Kondebettu
24 Jan, 2024
Journey of Legal Stalwart: Ms. Manju Bhuteria, Advocate, Calcutta High Court interviews by Ruchi Bhattar
15 Jan, 2024
Journey of a Legal Stalwart: Adv. Bansidhar Prasad interviewed by Shreya Shreeja
21 Sep, 2023
Journey of a Legal Stalwart: Subhash Chandra Gupta, Advocate, High Court of Delhi interviewed by Shiv Kumar
17 Aug, 2023
Journey of a Legal Stalwart: S. Venkatesan Advocate at Madras High Court interviewed By: Mukhil Malar J K
14 Jul, 2023
Journey of a Legal Stalwart: Adv. Jaseentha Suraj from Kerala interviewed by Benson Binoy
05 Jul, 2023
Journey of a Legal Stalwart: Adv Mitul Jain, High Court of Rajasthan interviewed by Renuka Bhalerao
25 Jan, 2023
Journey of a Legal Stalwart: Mr. R. Sivam, Advocate, Tamil Nadu - Interviewed by K. Yugantara
20 Jan, 2023
Journey of a Legal Stalwart: Ram Kumar, Advocate, U.P. Government at Supreme Court of India
08 Sep, 2021
If Ideology Conflicts With Law, Courts Should Protect the Law: Former Allahabad HC CJ
19 May, 2021
Journey of a Legal Stalwart: Vijay Dutt Sharma, Advocate, Madhya Pradesh High Co...
06 Mar, 2020
Journey of a Legal Stalwart: Prashant Chaturvedi, Advocate, Rajasthan High Court...
02 Mar, 2020
Journey of a Legal Stalwart: Govind Upadhayay, Senior Advocate, Rajasthan High C...
29 Dec, 2019
Journey of a Legal Stalwart: David McCarthy, Senior Associate, Curtis, Mallet-Prevost, Colt & Mosle LLP, London interviewed by Divyansh Hanu
28 Oct, 2019
Journey of a Legal Stalwart: Punita Bashamboo, Civil Judge, Chandigarh interviewed by Mitali Goyal
18 Oct, 2019
Journey of a Legal Stalwart: Senior Advocate Pramod Swarup, Supreme Court interviewed by Shruti Sharma
24 Sep, 2019
Journey of a Legal Stalwart: Senior Advocate Ajit Kumar, Chairman of the State Bar Council and Advocate General, Jharkhand interviewed by Princess Kalyani
24 Sep, 2019
Journey of a Legal Stalwart: Advocate Ajay Bagla i... ...
17 Aug, 2019
Journey of a Legal Stalwart: Advocate Vipin Mittal... ...
12 Jul, 2019
Journey of Legal Stalwart : K.K Thakur, Senior Pan... ...
12 Jul, 2019
Journey of Legal Stalwart: Advocate N.D Pancholi,... ...
23 May, 2019
Journey of a Legal Stalwart: Amitav Das, Advocate,... ...
20 May, 2019
Journey of a Legal Stalwart: Advocate Surender Gar... ...
20 May, 2019
Dr. Seema Waghmode: Why is educating kids born to... ...
23 Feb, 2019
Journey of a Legal Stalwart: Advocate Ghanshyam Ve... ...
18 Feb, 2019
Journey of a Legal Stalwart: Senior Advocate Prami... ...
12 Feb, 2019
Journey of a Legal Stalwart: Senior Advocate & Solicitor Aziz H. Visram, Senior Partner at Hooseinally Visram & Co. Interviewed by Femina Vinod Janodia.
29 Nov, 2018
Journey of a Legal Stalwart: Advocate Ram Rishi Pal Singh interviewed by Jyotsana Yamini
09 Nov, 2018
Journey of a Legal Stalwart: Advocate Kunal Kanungo interviewed by Rashmi Jain
04 Nov, 2018
Journey of a Legal Stalwart: Sonu Bhatnagar, Senior Standing Counsel for Ministry of Finance interviewed by Avika Jaini
21 Oct, 2018
Journey of a Legal Stalwart: Advocate Nachiketa Goyal interviewed by Megha Ahuja
27 Sep, 2018
Journey of a Legal Stalwart: Advocate Sri Atanu Banerjee interviewed by Aakanksha Derashree
20 Sep, 2018
Journey of a Legal Stalwart: Advocate Surjit Singh interviewed by Jyoti Goel
18 Sep, 2018
Journey of a Legal Stalwart: Advocate Navin Kumar Jaggi interviewed by Rohit Garg
18 Sep, 2018
Journey of Legal Stalwart: Advocate V. Balasubramanian interviewed by Amritha Priya Dharshini .J.K
07 Sep, 2018
Journey of a Legal Stalwart: Shrikant Aithal, Advocate, Bombay High Court interviewed Pranjali Sharma
02 Sep, 2018
Journey of a Legal Stalwart: Advocate Prem Francis interviewed by Yash Soni
02 Sep, 2018
Journey of a Legal Stalwart: Richa Kashyap, Advocate interviewed by Jyotsana Uplavdiya
02 Sep, 2018
Journey of a Legal Stalwart: Robert Shapiro, Advocate, USA interviewed by Nisha Singla
02 Sep, 2018
Journey of a Legal Stalwart: Ashok Gupta, Senior Advocate, Supreme Court interviewed By Gaurav Tyagi
26 Aug, 2018
Journey of a Legal Stalwart: Advocate Sumit Singh interviewed by Manvi Singh
08 Aug, 2018
Journey of a Legal Stalwart: Advocate Junjun Kalita, Advocate at Gauhati High Court interviewed By Nihal Chhetri
05 Aug, 2018
Journey of a Legal Stalwart: Advocate Ajay Singh Verma interviewed By Arushi Bakshi
05 Aug, 2018
Journey of a Legal Stalwart: Advocate Jubli Momalia, empaneled DLSA Lawyer interviewed By Akshay Baweja
05 Aug, 2018
Journey of a Legal Stalwart: Advocate Manoj Gorkela, Deputy Advocate General, Uttarakhand interviewed By Sakshi Rewaria
04 Aug, 2018
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