The Government of West Bengal has constituted this West Bengal Human Rights Commission (WBHRC) vide Notification No. 42 HS/HRC Dt: 31-01-1995 to exercise the powers conferred upon and to perform the functions assigned to the State Human Rights Commission under Chapter V of the Protection of Human Rights Act. Section 21.WBHRC shall enrol interns for the period from 10.06.2019 to 28.06.2019.
Kolkata, West Bengal, India
Students of LLB and BA LLB courses.
Note: The students who have already attended an internship programme organised by the West Bengal Human Rights Commission are not eligible to apply.
Deadline: 7th June 2019
10.06.2019 to 28.06.2019
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