National Crime Records Bureau was set-up in 1986 to function as a repository of information on crime and criminals so as to assist the investigators in linking crime to the perpetrators, based on the recommendations of the National Police Commission (1977-1981) and the MHA’s Taskforce (1985).
National Crime Records Bureau, an attached office of Ministry of Home Affairs, Government of India invites applications for Internship Programme – 2019 from eligible students/candidates as per the NCRB Internship Scheme.
Deadline: Colleges/Universities can forward the names of eligible students to this Bureau at least by 30 April 2019.
New Delhi, India
Post-Graduation degree in Law.
The Student Internship would be full-time, a minimum of 15 days to 2 months.
The internship is a full-time programme and hence interns are required to observe working hours of the Government of India (9.30 am to 6.00 pm).
Colleges/Institutions/Universities can apply for internship only once during the calendar year online/offline.
Direct application from the interns shall not be entertained.
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