Internship Opportunity @Law Commission of India, Delhi: Apply by Oct 1

The Law Commission of India provides opportunities to law students for assisting the Commission in its legal research/law reform projects by holding a Summer (May-June), Winter (November-December) and Mid-Term Internship Programme.The Programme is open for students pursuing studies in Law from recognized Colleges/Law Schools/Universities in India.

Guidelines

Duration of internship programme will be 04 Weeks ordinarily, which may be extended on the intern’s request by the Competent Authority for a maximum period of two weeks.

The Law Commission pays no remuneration/expenses.

Interested law students pursuing studies in (2nd and 3rd year of three-year and 2nd to 5th year of five-year law degree course only) at any recognized College/Law School/University may send their applications by 1st October for the Winter Programme.

For Mid-Term Internship Programme, the application should reach 30 days in advance (intended date for joining the internship).

These applications may be sent either by post/courier or by hand to reach the Assistant Law Officer, Law Commission of India, Lok Nayak Bhavan, ‘B’ Wing, 2nd Floor, Khan Market, New Delhi -110003.

Application received after the cutoff date shall not be considered and no correspondence will be entertained in this regard. Incomplete application will not be entertained.

For official notification and application form, Click here