At Corporate Law Braintrust, we are a team of dedicated legal professionals committed to providing top notch corporate, commercial and transactional legal services to businesses of all sizes. With deep understanding of corporate and commercial law, our team is equipped to handle a wide range of practice areas, from corporate governance and compliance to mergers & acquisitions, PE & VC, Tech law, etc.
Selected intern’s day-to-day responsibilities include:
Candidates shall apply by emailing us their CV, cover letter and work/writing samples at corporatelawbraintrust@gmail.com
Work or writing samples are necessary for the application. The work/writing samples may relate to corporate/ commercial law or any other area of law. The writing samples can be articles, research papers, research projects, etc. It should depict your ability to do critical legal research and analysis.
The word limit should not exceed 2000 words. AI-generated content is strictly prohibited in the application process. Plagiarism shall be checked of each suitable candidate before selection. If more than 10% plagiarism is found, the candidate will be barred from the candidature and the selection process.
Contact Information: +91 8076804751
Email: corporatelawbraintrust@gmail.com
Click here for the official website.
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