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Kylie Jenner sued for stealing another make-up line 'Born to Sparkle'


Kylie Jenner sued for stealing Make Up Line
24 Oct 2018
Categories: International News

October 24, 2018:

On Wednesday, a company named Sheree Cosmetics sued Kylie & her company, Kylie Cosmetics, for allegedly stealing its "Born to Sparkle" makeup line.

In documents, Sheree claims that it has its own "Born to Sparkle" collection but Kylie started making her own "Born to Sparkle" eye shadow with similar colors & packaging.

Kylie's birthday collection features lip gloss, lipstick, lip liner and glitter eyes, and it launched on August 6.

The "Born to Sparkle" eye shadow was part of that line.

Sheree Cosmetics says it filed for a trademark on August 30, 2018 thus this might be a tough one to prove.

Sheree is suing for unspecified damages.

Kylie though hasn't yet presented her side.



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