On Monday, the United Kingdom can leave the European Union on Oct. 31 without a deal despite a law which demands the prime minister ask for a Brexit delay if there is no agreement, Finance Minister Sajid Javid said.
When asked if a no-deal was possible, Javid told, “Yes it is. It’s not our preferred outcome. We are working incredibly hard to get a deal by Oct 31.”
“But if we do not manage to do that, we do still need to leave the EU on that date - we cannot have any more dither and delay, and we will leave if we have to, without a deal, on Oct 31,” Javid said. He said he thought he knew how that was possible given the law.
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