Manufacturing company Guang Zhou Feng Niao Mao Yi You Xian Gong Si g Si, based in Laguna Beach, California, has a new business proposition that they are seeking to register a trademark for. When it comes to selling.
They had only one brand name in mind. 'BLACK PANTHER'.
You can see how that might be an issue to Marvel and Disney lawyers, even if they had no intention of manufacturing Black Panther baby carriages (and why not? They sound adorable. Wakanda forever.) The trademark application was accepted and published for opposition.
At which point Jason M Joyal of Kelly IP LLP acting for Marvel Characters has asked for a delay to the trademark application in order to oppose it.
Source Link
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!