Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
Recent News

Lost your phone? Quit worry ! DoT to start tracking system to trace lost mobiles from next month


Mobile Phone Tracking
08 Jul 2019
Categories: Did you know

July 08, 2019:

The Government will launch a technology solution next month to enable detection of lost or stolen mobile phones that are operating in the country, an official said.

The tracking system would make the detection of stolen mobile phones possible even if the SIM card is removed or unique code IMEI number is changed, the official revealed.

The Centre for Development of Telematics (C-DoT) is ready with the technology and the service is expected to be launched in August.

"C-DoT is ready with the technology. The telecom department will approach the minister for its launch after the Parliament session. It should be launched in the next month," a DoT official told .

The ongoing Parliament session will run till July 26.

The Department of Telecom (DoT) had assigned the mobile phone tracking project "Central Equipment Identity Register (CEIR)" aimed at bringing down counterfeit cellphones and discouraging theft to C-DoT in July 2017.

The Government has proposed to allocate ₹15 crore for setting up CEIR in the country that will bring down the number of counterfeit handsets and discourage theft.

The CEIR system will block all services on stolen or lost mobile phones on any network even if the SIM card is removed or IMEI number of the handset is changed.

The system is also expected to protect consumer interest and facilitate law enforcement authorities for lawful interception.

It will connect the IMEI database of all mobile operators. It will act as a central system for all network operators to share blacklisted mobile terminals so that devices placed under the said category in one network will not work on the other, even if the SIM card in the device is changed, it said.

IMEI number - a unique 15-digit serial number of mobile devices - is allocated by global industry body GSMA and bodies authorized by it. When a mobile phone is lost, the victim is required to mention the IMEI number of the handset for tracking.

" The pilot project (of CEIR) was carried out in Maharashtra," the official said.

Source Link



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter