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Mobile

Don't do away with decorum: HC orders confiscation of a ringing Mobile Phone during hearing

02 Dec 2021

The Gujarat High Court during a hearing yesterday ordered confiscation of a ringing Mobile Phone while asking for strict adherence to Court decorum. The Court instructed the Registrar Gen...

HC Chief Justice launches Mobile E-Courts in State

17 Aug 2021

Uttarakhand High Court, Chief Justice Raghavendra Singh Chauhan launched mobile e-courts in Nainital on the occasion of the 75th Independence Day. Speaking on the occasion, Chauhan said such mobile...

‘Can’t bypass Court stay on mobile tower work’, says High Court

07 Jun 2021

A mobile operator cannot install a temporary mobile tower, called ‘cell on wheels’, to overcome a stay granted by a tribunal or court on the building permit for a perma...

Bizarre: Consumer sets himself ablaze outside Mobile Service Centre aver faulty phone

15 Nov 2020

On Friday, a 40-year-old man set himself ablaze in front of a mobile phone service centre in Rohini, which allegedly refused to replace a phone he had bought recently. The man had gifted...

Reliance Jio's in-flight mobile service to be available in 22 Partner Airlines

26 Sep 2020

The in-flight mobile service launched by Reliance Jio in partnership with the Panasonic Avionics Corporation subsidiary, AeroMobile, will be available in 22 partner airlines at various airports, a com...

Chinese Companies in India prepare for Battle, for survival & saving 80% Mobile pie

19 Jul 2020

Disengagement at the border means renewed engagement in the mainland. With Indo-China LAC tensions down a few notches, Chinese smartphone and electronics brands such as Xioami, Vivo, Haier, ...

Father shoots 2 Daughters dead for stealing Cellphone

20 Mar 2020

A 50-year-old man allegedly shot dead his 2 daughters with a country-made (Desi) pistol in Mainpuri after he found out that they had stolen a cellphone during a 'Holi milan' programme. Acco...

Know why Nokia halted legal action against Daimler with mediation offer in patent dispute

04 Jan 2020

Finnish telecoms equipment maker Nokia has suspended legal action against German carmaker Daimler in the hope that mediation will resolve their dispute over technology licensing fees. However, the...

Chinese Government keeping eye on Uyghur Muslims via Mobile Phone app

26 Nov 2019

A popular mobile file-sharing application has been a key tool for the Chinese Government to carry out surveillance on the Uyghur Muslim population in Xinjiang where a million of them are interred in l...

OPPO filed for trademark on the Reno Ace in United States

04 Nov 2019

OPPO announced the Reno Ace about a month ago, with a Chinese-only initial availability. However, as uncovered by LetsGoDigital, OPPO filed for a trademark on the Reno Ace in the United States...

U.S. says it Supports India’s objectives on Repealing Article 370, but Concerned over Restrictions

22 Oct 2019

U.S. closely monitoring the situation following India’s Aug 5 decision, says Alice Wells The Trump administration on Tuesday said while it supports India’s development agenda behind the...

Lost your phone? Quit worry ! DoT to start tracking system to trace lost mobiles from next month

08 Jul 2019

July 08, 2019: The Government will launch a technology solution next month to enable detection of lost or stolen mobile phones that are operating in the country, an official said.The tracking system...

How it may be dead end for mobile internet for millions of users in India

22 Jun 2019

June 22, 2019: Call it a glass half empty. Cheap data plans may have catalysed India’s mobile Internet story, but more than half of mobile-phone users are still not a part of it.And with tariffs bott...

while shooting video on TikTok Class 6 student allegedly chokes to death : Cops

21 Jun 2019

June 21, 2019: The 12-year-old boy was wearing bangles and a mangal sutra at the time of the incident, triggering speculation that he killed himself under the influence of mobile app Tik Tok. A ...

After facing ban from US, Huawei files to trademark its Hongmeng Mobile OS around the world

14 Jun 2019

June 14, 2019: China's Huawei has applied to trademark its "Hongmeng" operating system (OS) in at least nine countries and Europe, data from a UN body shows, in a sign it may be deploying a back-up p...

Indian mobile brands blames GSMA for favoring Chinese companies

29 Mar 2019

March 29, 2019: Indian mobile brands have suffered at the hands of their Chinese counterparts, who've provided consumers with quality products and made merry.Companies like Micromax and Lava have rep...

US Supreme Court: Police need a Court-approved Warrant to get access to Criminal Suspects past Locations

23 Jun 2018

June 23, 2018: On Friday, US Supreme Court imposed limits on ability of Police to obtain the cellphone data pinpointing past location of the criminal suspects in a major victory for the digital priva...

HC expounds: Talking on phone while driving is not illegal, holds Police cannot register a case

17 May 2018

May 17,2018: On Wednesday, the Kerala High Court ruled that talking on a mobile phone while driving is not illegal. It ordered that the police cannot register a case against those who talk on the mob...

SC on Aadhaar-Mobile Linkage: We did not order mandatory linkage, Government misinterpreted the Order & insisted on doing it

26 Apr 2018

April 26,2018: On Wednesday, Supreme Court remarked that,"The mad rush to link mobile phone numbers with Aadhaar supposedly to comply with a directive of the Supreme Court was uncalled for"Apex Court...

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Mobile

Don't do away with decorum: HC orders confiscation of a ringing Mobile Phone during hearing

HC Chief Justice launches Mobile E-Courts in State

‘Can’t bypass Court stay on mobile tower work’, says High Court

Bizarre: Consumer sets himself ablaze outside Mobile Service Centre aver faulty phone

Reliance Jio's in-flight mobile service to be available in 22 Partner Airlines

Chinese Companies in India prepare for Battle, for survival & saving 80% Mobile pie

Father shoots 2 Daughters dead for stealing Cellphone

Know why Nokia halted legal action against Daimler with mediation offer in patent dispute

Chinese Government keeping eye on Uyghur Muslims via Mobile Phone app

OPPO filed for trademark on the Reno Ace in United States

U.S. says it Supports India’s objectives on Repealing Article 370, but Concerned over Restrictions

Lost your phone? Quit worry ! DoT to start tracking system to trace lost mobiles from next month

How it may be dead end for mobile internet for millions of users in India

while shooting video on TikTok Class 6 student allegedly chokes to death : Cops

After facing ban from US, Huawei files to trademark its Hongmeng Mobile OS around the world

Indian mobile brands blames GSMA for favoring Chinese companies

US Supreme Court: Police need a Court-approved Warrant to get access to Criminal Suspects past Locations

HC expounds: Talking on phone while driving is not illegal, holds Police cannot register a case

SC on Aadhaar-Mobile Linkage: We did not order mandatory linkage, Government misinterpreted the Order & insisted on doing it

SC expounds: Using casteist remarks over the Phone in a Public Place amounts to Criminal Offence

SC refuses to order stay on linking of Aadhaar with Mobile Number and Bank Account, Constitution Bench to decide

Petition filed in SC challenging linking of Aadhaar with Bank A/C and Mobile Phones

LatestLaws Partner Event : Moot Court SU

LatestLaws Partner Event : Media

Mobile

Don't do away with decorum: HC orders confiscation of a ringing Mobile Phone during hearing

HC Chief Justice launches Mobile E-Courts in State

‘Can’t bypass Court stay on mobile tower work’, says High Court

Bizarre: Consumer sets himself ablaze outside Mobile Service Centre aver faulty phone

Reliance Jio's in-flight mobile service to be available in 22 Partner Airlines

Chinese Companies in India prepare for Battle, for survival & saving 80% Mobile pie

Father shoots 2 Daughters dead for stealing Cellphone

Know why Nokia halted legal action against Daimler with mediation offer in patent dispute

Chinese Government keeping eye on Uyghur Muslims via Mobile Phone app

OPPO filed for trademark on the Reno Ace in United States

U.S. says it Supports India&rsquo;s objectives on Repealing Article 370, but Concerned over Restrictions

Lost your phone? Quit worry ! DoT to start tracking system to trace lost mobiles from next month

How it may be dead end for mobile internet for millions of users in India

while shooting video on TikTok Class 6 student allegedly chokes to death : Cops

After facing ban from US, Huawei files to trademark its Hongmeng Mobile OS around the world

Indian mobile brands blames GSMA for favoring Chinese companies

US Supreme Court: Police need a Court-approved Warrant to get access to Criminal Suspects past Locations

HC expounds: Talking on phone while driving is not illegal, holds Police cannot register a case

SC on Aadhaar-Mobile Linkage: We did not order mandatory linkage, Government misinterpreted the Order & insisted on doing it

SC expounds: Using casteist remarks over the Phone in a Public Place amounts to Criminal Offence

SC refuses to order stay on linking of Aadhaar with Mobile Number and Bank Account, Constitution Bench to decide

Petition filed in SC challenging linking of Aadhaar with Bank A/C and Mobile Phones

LatestLaws Partner Event : Moot Court SU

LatestLaws Partner Event : Media

U.S. says it Supports India’s objectives on Repealing Article 370, but Concerned over Restrictions