About NALSAR
The National Academy of Legal Studies and Research, is a public law school and a National Law University located in Shamirpet, Hyderabad, Telangana, India, and is considered as one of the best law schools in India
About The Animal Law Centre
Animal Law Centre was established in 2018 with the aim to develop and further the cause of animal laws in India. The organization upholds and cherishes the values of equality, cooperation, and mutual learning, among others. The members of the team at ALC find passion and motivation in furthering the cause of animal welfare beyond the scope of legal efforts, towards transforming it as a social movement. Under the aegis of NALSAR university, the Centre aspires to develop an interdisciplinary environment within the animal protection movement.
ALC primarily focuses on legal research but is also involved in policy, advocacy, awareness campaigns, sensitization workshops etc. The areas of work range from an analysis of existing laws and policy to proposals and advisories on framing new legal instruments.
About The Cambridge Centre
The Cambridge Centre for Animal Rights Law was launched in 2019 as an educational charity with the goal to advance the study of fundamental rights for animals. The Centre has three main pillars: research, teaching, and outreach.
About the Workshop
The Workshop will be given in English by Dr Sean Butler (Fellow, St Edmund’s College, Cambridge and Affiliated Lecturer, University of Cambridge) and Dr Raffael Fasel (Affiliated Lecturer, University of Cambridge), who together teach Animal Rights Law as part of the undergraduate Law degree at the University of Cambridge. Drs Butler and Fasel have also written the first textbook on Animal Rights Law (Hart Publishing 2023).
In the Workshop, Drs Butler and Fasel will share all the course materials from their Cambridge University course, discuss strategies of how to put together an Animal Rights Law syllabus, and look at what readings to include and how to involve students. Participants will develop their own Animal Rights Law course outline during the Workshop. In addition, a session on ‘Pedagogy of Animal Rights Law’ will be taught by an educational expert to support interactive teaching methods.
Participants of the Workshop will become members of the Animal Rights Law Teaching Network, a global community of animal rights law teachers. The community is a source for further resources (such as syllabi, powerpoints, and training sessions) and connections with other Animal Rights Law specialists.
General Details
- Date: July 1-5, 2024
- Mode: Offline
- Venue: Hyderabad
Who is it for?
The Workshop is open to law lecturers and professors, as well as PhD candidates, who expect to be in a position to offer an animal rights law course on a credit-basis or non-credit basis to students in the near future. Preference will be given to candidates working at Indian universities, but applications from other candidates will also be considered.
Registration Details
- To apply, please send your CV and a statement of interest (max. 500 words) to Dr Eva Bernet Kempers (eva@animalrightslaw.org). Up to 12 participants will be selected for the Workshop. The deadline for applications is 23 February 2024.
- In your statement of interest, please express your motivation and experience with animal rights law. Please also explain what your university affiliation is (if any) and whether, why, and where you expect to be able to offer your own course or teaching in the next 2 years.
- The fee for participation from Monday to Friday is 7000 INR. This fee covers the full programme, accommodation for 5 nights, lunch during Workshop days and three dinners.
Registration Deadline
February 23, 2024
Contact Information
In case of any query, please contact at animalrightslaw.org/lecturersworkshop or contact Dr Eva Bernet Kempers (eva@animalrightslaw.org)
Click here for the official link.
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