Conference and Panel Discussion on Contemporary Legal Issues in India @NIMT, Noida [Jan 12]: Submit by Nov 10

The National Conference and Panel Discussion on Contemporary legal Issues in India will be held on 12th January 2019 (Saturday).

Venue: National Institute of Management and Technology’s Institute of Method and Law, Noida

Call for Papers

Submit your papers to legalorganisers@gmail.com.

Best 3 papers will be awarded and will be published in INDIAN JOURNAL OF JURAL RESEARCH AND SCIENCES with ISSN number.

A Book will be published bearing an ISBN which will have 30-35 Research papers selected from the conference. It will be available for sale in Stores as well as in online Platforms like Flipkart and Amazon.

The Research papers will be Published as chapters in the Book with the Students Na

me, Photograph & a Brief Introduction.

Guest Speakers for the Panel

• Dr Pradeep Khulshrestha (Dean School of law, Sharda University)
• Prof. Dr. Bhavish Gupta (DME, Guru Gobind Singh Indraprasth University)
• Dr. Meenu Gupta (Amity Law school )
• Mr Syed Atif (Advocate Supreme Court of India)

Important Dates

• Last date of Registration: No last date as such as soon as 120 Registrations will be completed
• For students who want to write and present Research paper:

1)Last date of submission of abstract: 10th November 2018 2)Confirmation of Abstract: Before 4 days after submission 3)Last date for Submission of Full paper: 28th December 2018 4)Intimation if Full paper has been selected for publication: 2nd January 2019

• Date of conference- 12th January 2019

Registration Fees

For Students and Scholars: Rs 1100 For Academicians and Advocates: Rs 1600 For Attendees: Rs 800 Fill out the registration form given here.

Contact

For any queries mail us at legalorganisers@gmail.com.

Click Here for Official Brochure.