Call for Papers: GLS Law Journal (GLSLJ) [Vol 8 – Issue no. 1, January – June 2026]: Submit by Oct 31

About the Journal

GLS Law Journal (GLSLJ) is a bi-annual academic open access law journal. GLSLJ is accepting original and unpublished Research Papers on contemporary legal and social issues for the winter issue. GLSLJ believes in providing a platform for the scholarly to contribute towards the analysis of various legal issues and share their viewpoint with the legal fraternity.

GLSLJ aims to make an effort in identifying the contemporary debatable topics through the writings of the experts in the varied fields of law. It is the endeavor of the Journal to encourage the synthesis of knowledge and best practices across academia and research fraternity.

Research is placed at a very high stature in legal field which enhances the understanding level of many and then rolls on the debate that can contribute profoundly by adding to the secondary source of materials for the legal research to follow.

Theme

Theme – ‘Contemporary Legal and Socio-legal Issues’.

How to Submit?

The submission work is to be emailed at: glslawjournal@glsuniversity.ac.in

Deadline

Last Date for Submission for the work is: 31st October 2025 (11:59 PM)

Click here for Submission Guidelines.