Call for Blogs by Tamil Nadu Legal Rights Consortium (Environmental and Climate Change): Submission on Rolling Basis

About TNLRC

The National Legal Rights Consortium (NLRC) is a part of the Women’s Indian Chamber of Commerce and Industry (WICCI), a premier National Business Chamber for Women envisioning global impact for women entrepreneurs, businesswomen, and professionals from diverse walks of life. Representing a wide variety of sectors of industry, economy, and society, WICCI actively engages the voices of thousands of women entrepreneurs and professionals.

The Tamil Nadu Legal Rights Consortium (TNLRC) functions under the aegis of NLRC-WICCI. It brings together women law students, professionals, and advocates across Tamil Nadu with the vision of strengthening awareness, advocacy, and action around legal rights. TNLRC serves as a state-level platform to nurture young legal minds, promote leadership, and empower women to take an active role in advancing justice and equality.

Theme & Sub themes

Theme: Environmental and Climate Change – Legal Perspectives and Challenges

Suggested Sub-Themes:

• Constitutional and human rights dimensions of the environment
• Role of judiciary and judicial activism in environmental protection
• Effectiveness of environmental legislations in India (EPA, Air Act, Water Act, etc.)
• Corporate accountability, ESG, and sustainability challenges
• India’s international obligations on climate change (Paris Agreement, UNFCCC)
• Community rights, indigenous participation, and environmental justice
• Technology, innovation, and sustainability (renewable energy, AI, blockchain, etc.)

Eligibility

The blog submissions are open for Academicians, Students and Legal Practitioners.

Submission Guidelines

• Language: English only
• Word limit: 1,200–1,500 words
• Forms: Articles, opinions, and case comments
• Co-authorship: Maximum of two authors
• Citations: Bluebook 21st edition
• Formatting: Times New Roman, 12-point font, 1.5 spacing, justified alignment. Endnotes – Times New Roman, 10- point font, 1.0 spacing, left alignment.
• References: Hyperlinks preferred; endnotes may be used where necessary
• The body of the submission should not mention the author’s name or institution
• Submissions are to be made in MS word through the provided form.

How to Submit?

Interested candidates can submit papers via the link given at the end of the post.

Contact

For any queries, Please contact at tamilnadulegalrightsconsortium@gmail.com.

Click here to submit.