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Warren Buffett's group wins damages in fraud claim by German Manufacturer


Warren Baffett.jpg
19 Apr 2020
Categories: Arbitration

A conglomerate which is controlled by US Billionaire Warren Buffett has been awarded €643 million after an ICDR tribunal.

In the proceedings, the tribunal found that group was “fraudulently induced” into acquiring a German piping manufacturer based on fictitious revenue.

Picture Courtsey: Forbes

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