Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 

LatestLaws.com and IDRC Partner Event: CIArb,India YMG – 2022 Conference on 'Changing landscapes and navigating new contours in Arbitration' (Nov 25th,New Delhi) Register Now!


ClArb Event.PNG
10 Nov 2022
Categories: Arbitration Conferences & Seminars Latest News

*LatestLaws.com is a proud Media-Partner and Indian Dispute Resolution Centre, a supportive organisation of CIArb India YMG – 2022 Conference on 'Changing landscapes and navigating new contours in Arbitration' to be held on November 25th*

ABOUT EVENT

Title: CIArb India YMG – 2022 Conference on 'Changing landscapes and navigating new contours in Arbitration'

Date: 25th November, 2022

Registration Link: Click Here

Topics:

(I) Session 1: Rise of ESG and the role of Arbitration

-COP26 and the increase in ESG compliance leading to disputes
-ESG Clauses in Contracts: Reliance in Arbitration
-Arbitrability of disputes relating to Climate Change, Energy and Human Rights

(II) Session 2: Arbitration and Insolvency: Intersected or Independent?

-Determination of default vs. Reference to arbitration: the interplay between Section 7 IBC and Section 8 of the A&C Act
-Exceptions to the rule of moratorium: Alchemist ARC case
-Foreign seated arbitration where Indian party is undergoing CIRP

SPEAKERS (CONFIRMED)

1. Justice Dipak Misra, Former Chief Justice of India

2. Ms. Suchitra Kanuparthi, Former Judicial Member, NCLT

3. Dr. Lalit Bhasin, Chairman, CIArb India Chapter

4. Sameer Shah, Advocate, Arbitrator, Mediator

5. Catherine Dixon*, Director General, CIArb

6. Sr. Adv. Ritin Rai, Senior Advocate, Supreme Court of India

7. Shujath Bin Ali General Counsel & Chief Compliance Officer, Re-Sustainability Limited

8. Nusrat Hassan, Co-Managing Partner at Link Legal

9. Tejas Karia, Partner & Head, Arbitration at Shardul Amarchand Mangaldas

10. Kshama A. Loya, Leader, International Dispute Resolution at Nishith Desai Associates

11. Hussain Somji, Counsel, Chambers of Ketan D. Parikh

12. Dr. Shashwat Bajpai, Founder Partner, DRSB Law Chambers

13. Deepak Narayanan, Partner, BDN Chambers

14. Mr. Arush Khanna, Partner, Numen Law Offices

15. Chinmayee Pendse, Counsel, Chambers of Karishma Vora



Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter