About the Organisation:
Anjan Sen & Associates is a full-service IPR Law Firm in Kolkata handling patents, design, trademark and copyright matters on behalf of clients in India and abroad.
Job description: Junior Advocate/Law Associate.Location: Kolkata, West Bengal.
Eligibility:
- Interest in IPR Laws.
- Knowledge of legal/law research and drafting.
- Candidates preferred should be permanent residents in Kolkata.
Work Timings:
- 10 am-7 pm weekdays.
- 10 am-5 pm on Saturdays.
Salary: Salary will be based on the candidate’s experience.
How to apply?
Apply via email at anjanonline[at]ipindiaasa.com.
Location: Anjan Sen & Associates, Patent & Trade Mark Attorneys, 17, Chakrabberia Road South, Kolkata-700 025, India.
The website link is here.
First published on February 28, 2019.
About the Organisation:
Anjan Sen & Associates is a full-service IPR Law Firm in Kolkata handling patents, design, trademark and copyright matters on behalf of clients in India and abroad.
Job description: Junior Advocate/Law Associate.
Location: Kolkata, West Bengal.
Eligibility:
- Interest in IPR Laws.
- Knowledge of legal/law research and drafting.
- Candidates preferred should be permanent residents in Kolkata.
Work Timings:
- 10 am-7 pm weekdays.
- 10 am-5 pm on Saturdays.
Salary: Salary will be based on the candidate’s experience.
How to apply?
Apply via email at anjanonline[at]ipindiaasa.com.
Location: Anjan Sen & Associates, Patent & Trade Mark Attorneys, 17, Chakrabberia Road South, Kolkata-700 025, India.
The website link is here.
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