| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| sine die | without day | Used when the court is adjourning without specifying a date to re-convene. See also adjournment sine die. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| sine die | without day | Used when the court is adjourning without specifying a date to re-convene. See also adjournment sine die. |
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