| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| sic utere tuo ut alienum non laedas | use your property so as not to injure that of your neighbours | While an individual is entitled to the use and enjoyment of one's estate, the right is not without limits. Restrictions can give rise to tort actions include trespass, negligence, strict liability, and nuisance. |
Tuesday, 28, Apr, 2026
- [LatestLaws.com Partner Event] Smt. Nirmala Devi Bam Memorial International Moot Court Competition – Chapter VIII (2026) (15th to 17th May 2026, Indore), Register Now!
- Cyril Amarchand Mangaldas advises Mapletree Logistics Trust on acquisition of an entity operating a logistic warehousing facility in Bhiwandi
- Cyril Amarchand Mangaldas advises Dhampur Bio Organics Limited on slump sale of its Meerganj Unit on a going concern basis
- Cyril Amarchand Mangaldas advises lenders on external commercial borrowing and other credit facilities for Clean Max Tasman
- [Press Release] SNG & Partners opens its office in GIFT City, Gujarat
- Cyril Amarchand Mangaldas advises Organon & Co., a global healthcare company, in its acquisition by Sun Pharmaceutical Holdings USA, Inc.
- Call for Blogs: Lex Rex by CHRIST (Deemed to be University), Pune, Lavasa Campus [Online; No Fee]: Rolling Submissions!
- CCTV in Police Stations: SC directs amicus to conduct meetings with States on utilization of funds
- 5 लाख कर्मचारियों के लिए मध्यप्रदेश हाई कोर्ट से राहत भरी खबर, न्यूनतम वेतन और स्थायी नौकरी की जगी उम्मीद
- थानों में CCTV फंड के इस्तेमाल पर सुप्रीम कोर्ट सख्त: केंद्र और राज्यों से मांगा हिसाब, बैठक के दिए निर्देश
- SC expounds: Right to manage religious institution cannot mean absence of norms, there cannot be anarchy
- Justice Swarana Kanta Sharma recuses from hearing plea of MP Karti Chidambaram seeking to quash CBI FIR
- Digital Arrest Scams: Centre inform Apex Court that WhatsApp has banned 9,400 accounts linked to 'Digital Arrest'
- 'कानून हाथ में लेने का हक नहीं...', इंजीनियर पर कीचड़ फेंकने के मामले में मंत्री नितेश राणे दोषी करार, कोर्ट ने सुनाई सजा
- लिव-इन संबंध में रह रहीं दो युवतियों को हाई कोर्ट की सुरक्षा, पुलिस को तुरंत सुरक्षा देने के निर्देश
