| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| res nullius | nobody's thing | Ownerless property or goods. Such property or goods are able and subject to being owned by anybody. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| res nullius | nobody's thing | Ownerless property or goods. Such property or goods are able and subject to being owned by anybody. |
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