| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jus sanguinis | Right of blood | Social law concept wherein citizenship of a nation is determined by having one or both parents being citizens. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jus sanguinis | Right of blood | Social law concept wherein citizenship of a nation is determined by having one or both parents being citizens. |
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