| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| jus ad bellum | Laws to war | Refers to legalities considered before entering into a war, to ensure it is legal to go to war initially. Not to be confused with ius in bello (q.v.), the "laws of war" concerning how war is carried out. |
Tuesday, 28, Apr, 2026
- 5 लाख कर्मचारियों के लिए मध्यप्रदेश हाई कोर्ट से राहत भरी खबर, न्यूनतम वेतन और स्थायी नौकरी की जगी उम्मीद
- थानों में CCTV फंड के इस्तेमाल पर सुप्रीम कोर्ट सख्त: केंद्र और राज्यों से मांगा हिसाब, बैठक के दिए निर्देश
- SC expounds: Right to manage religious institution cannot mean absence of norms, there cannot be anarchy
- Justice Swarana Kanta Sharma recuses from hearing plea of MP Karti Chidambaram seeking to quash CBI FIR
- Digital Arrest Scams: Centre inform Apex Court that WhatsApp has banned 9,400 accounts linked to 'Digital Arrest'
- 'कानून हाथ में लेने का हक नहीं...', इंजीनियर पर कीचड़ फेंकने के मामले में मंत्री नितेश राणे दोषी करार, कोर्ट ने सुनाई सजा
- लिव-इन संबंध में रह रहीं दो युवतियों को हाई कोर्ट की सुरक्षा, पुलिस को तुरंत सुरक्षा देने के निर्देश
- 3rd IDIA-IC RegFin Legal Essay Writing Competition
- JOB POST: Lawyers at SKV Law Offices, Delhi [8+ PQE; Offline]: Apply Now!
- JOB POST: Research Fellow at Vidhi Centre for Legal Policy, Mumbai [0-3 PQE; 2 Positions; Offline]: Apply by May 12
- शुभेंदु अधिकारी को हाईकोर्ट से बड़ी राहत: उम्मीदवारी रद्द करने वाली याचिका खारिज; ममता के खिलाफ लड़ेंगे चुनाव
- सुनवाई के दौरान IIT की छात्रा ने गुजरात हाईकोर्ट में ऐसा क्या किया? जज साहब ने दिया बाहर का रास्ता
- JOB POST: Associate at INDIA JURIS, Bengaluru [2 Positions; 1-3 PQE; Offline]: Apply Now!
- आसाराम के आश्रम को सुप्रीम कोर्ट से राहत, बुलडोजर कार्रवाई पर लगी रोक, जानें पूरा मामला
- Court questions evidence, Acquits man in alleged repeated Rape of Minor
