| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| forum non conveniens | Disagreeable forum | A concept wherein a court refuses to hear a particular matter, citing a more appropriate forum for the issue to be decided. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| forum non conveniens | Disagreeable forum | A concept wherein a court refuses to hear a particular matter, citing a more appropriate forum for the issue to be decided. |
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!