| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| fieri facias | May you cause to be done | A writ ordering the local law enforcement to ensure that damages awarded by the court are properly recovered. A writ of execution. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| fieri facias | May you cause to be done | A writ ordering the local law enforcement to ensure that damages awarded by the court are properly recovered. A writ of execution. |
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