| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex post facto law | A retroactive law. E.g. a law that makes a past act illegal that was not illegal when it was done. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex post facto law | A retroactive law. E.g. a law that makes a past act illegal that was not illegal when it was done. |
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