| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex injuria jus non oritur | Law does not arise from injustice | A principle in international law that unjust acts cannot create laws. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| ex injuria jus non oritur | Law does not arise from injustice | A principle in international law that unjust acts cannot create laws. |
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