| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| de novo | Anew | Often used in the context of "trial de novo"—a new trial ordered when the previous one failed to reach a conclusion. |
| Term or phrase | Literal translation | Definition and use |
|---|---|---|
| de novo | Anew | Often used in the context of "trial de novo"—a new trial ordered when the previous one failed to reach a conclusion. |
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