In a recent major development in Shardul Amarchand Mangaldas, the firm has lifted 10 of its Salaried Partners into Equity:
- Abhishek Guha (NUJS Kolkata; Corporate),
- Arvind Sharma (Delhi University, CLC; Corporate),
- Rudra Kumar Pandey (Delhi University, CLC; Corporate),
- Veena Sivaramakrishnan (Nalsar Hyderabad; Banking & Finance),
- Anoop Rawat (Delhi University, CLC; Insolvency),
- Harman Singh Sandhu (MD University; LLM King’s College; Competition),
- Anuj Berry (NUJS Kolkata; LLM University of Oxford; Disputes),
- Rishab Gupta (London School of Economics; Disputes),
- Nikhil Naredi (NLSIU Bangalore; Capital Markets), and
- VR Neelkanthan (NLSIU Bangalore; Projects).
Two of the Firm’s Principal Associates have been promoted to Salaried Partner namely:
*Ashish Teni (NLIU Bhopal; Insurance), and
*Pavit Singh Katoch (ULC Bangalore; LLM Queen Mary London; Disputes).
Shardul Amarchand Mangaldas now has 119 Partners.
The information came out with a Press Release from Shardul Amarchand about the Equity Promotions, unlike at Cyril Amarchand, where the equity promotions weren't formally announced externally.
Executive Chairman Shardul Shroff commented, “Elevation to equity demonstrates the faith of these bright and committed lawyers towards the firm, our values and our future.”
Managing Partner Akshay Chudasama added, “Each of the new equity partners demonstrates our strong focus on a wide array of practices and their elevation recognizes the immense contribution of each of these individuals to the firm’s journey in the last 4 years.”
Managing Partner Pallavi Shroff said, “It gives us a great sense of satisfaction to see our talent join us at the partnership table."
“Each of them holds great potential and will enrich the partnership with their contributions in the years to come.”
Picture Source :
Source: Legally India

