September 8, 2018:L&L Partners (formerly known as Luthra & Luthra) - Delhi Corporate and M&A partner Anshul Jain has resigned from the firm and will leave the firm by the end of the month. He is expected to join PwC.

Jain stated that he would be joining PricewaterhouseCoopers as a regulatory and M&A Partner, but would also advise on the Regulatory Side including in its Corporate Insolvency, Bankruptcy and Stressed Assets Vertical.

L&L has been recruiting into its corporate practice this year. The

practice had become one of the smaller ones in its full-service offering as compared to other firms. L&L had hired Link Legal Delhi Partner Alok Sonker in June, Shardul Amarchand Mangaldas Mumbai partner Jay Parikh in May, and Trilegal Delhi counsel Vishwanath Pratap Singh in January.

 

Jain who is a LLB graduate of BSR College (2006 batch). He is also having a prior Bachelor’s Degree in Commerce from Raj Rishi College and has been a Qualified Company Secretary since 2002.

He had worked as a Secretarial Officer with Ansal API Real Estate from a period of 2006 to 2007 before he joined Luthra as an Associate in Delhi in 2007.

He got promtion as a Partner at Luthra in 2015.

L&Ls' Delhi Tax Partner Sanjeev Sachdeva has said to have left the firm in June, this year only.

Picture Source :

Source: Legally India