July 16, 2019:

Economic Laws Practice (ELP) has beefed up its Mumbai infrastructure practice with the hire of Ravi Jain from AZB & Partners, where he was a senior transactional lawyer.

Jain had practised litigation in Madhya Pradesh until 2008, after graduating from ILS Law College in 2003.

In 2008 he had joined Khaitan & Co as a senior associate in projects, energy and natural resources, before joining AZB in 2013.

At AZB he had worked on domestic and foreign equity investments

Managing partner Suhail Nathani confirmed his joining.

AZB Mumbai managing partner Zia Mody commented: “We wish him all the very best.”

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Source: Legally India