The Chief Justice of Calcutta High Court issued a notification suspending the Judicial and Administrative work of the Calcutta High Court from 10 July to 13 July 2020 on account of the new phase of lockdown in Kolkata declaring considerable part of it as containment zones as also to conduct a thorough sanitization process in the 3 Buildings of Calcutta High Court.

Read Notification @Latestlaws.com

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Rishab Bhandari