Supreme Court This Week

1. 'Shocking': Supreme Court Notice to Centre on Cases under Scrapped Law

https://www.latestlaws.com/latest-news/shocking-supreme-court-notice-to-centre-on-cases-under-scrapped-law/

2. SC tells Centre to ensure People in Mental Health Homes get COVID-19 Vaccine

https://www.latestlaws.com/latest-news/sc-tells-centre-to-ensure-people-in-mental-health-homes-get-covid-19-vaccine/

3. Supreme Court: No Rath Yatra across Odisha, only at Puri Jagannath Temple

https://www.latestlaws.com/latest-news/supreme-court-no-rath-yatra-across-odisha-only-at-puri-jagannath-temple/

4. Can’t ban toolkit in Democratic Country: Supreme Court

https://www.latestlaws.com/latest-news/can-t-ban-toolkit-in-democratic-country-supreme-court/

5. SC: For invoking section 364A IPC it is important to prove threat to cause death or harm to the victim along with proving kidnapping for ransom [Read Order]

https://www.latestlaws.com/latest-news/sc-for-invoking-section-364a-ipc-it-is-important-to-prove-threat-to-cause-death-or-harm-to-the-victim-along-with-proving-kidnapping-for-ransom-read-order/

6. SC directs Centre, States to file report regarding appointment of Information Commissioners in CIC

https://www.latestlaws.com/latest-news/sc-directs-centre-states-to-file-report-regarding-appointment-of-information-commissioners-in-cic/

7. Future-Reliance Deal: SC to hear Amazon pleas against HC verdict on July 20

https://www.latestlaws.com/latest-news/future-reliance-deal-sc-to-hear-amazon-pleas-against-hc-verdict-on-july-20/

8. SC drops contempt proceedings against Supertech after it refunds money to Homebuyers

https://www.latestlaws.com/latest-news/sc-drops-contempt-proceedings-against-supertech-after-it-refunds-money-to-homebuyers/

Delhi High Court This Week

1. HC issues notice to Environment Ministry, State Govts over Air, Water, Soil Pollution due to red brick

https://www.latestlaws.com/latest-news/hc-issues-notice-to-environment-ministry-state-govts-over-air-water-soil-pollution-due-to-red-bricks/

2. 'Voluntarily putting new Privacy Policy on hold', WhatsApp tells Delhi HC

https://www.latestlaws.com/latest-news/voluntarily-putting-new-privacy-policy-on-hold-whatsapp-tells-delhi-hc/

3. PTI challenges new Digital Media Rules 2021 in Delhi High Court

https://www.latestlaws.com/latest-news/pti-challenges-new-digital-media-rules-2021-in-delhi-high-court/

4. HC issues notice to Delhi Govt on plea seeking to distribute food grains, dry ration kits bought under Mukhya Mantri Corona Scheme

https://www.latestlaws.com/latest-news/hc-issues-notice-to-delhi-govt-on-plea-seeking-to-distribute-food-grains-dry-ration-kits-bought-under-mukhya-mantri-corona-scheme/

5. Delhi HC grants Newsclick Editor Prabir Purkayastha interim protection from arrest

https://www.latestlaws.com/latest-news/delhi-hc-grants-newsclick-editor-prabir-purkayastha-interim-protection-from-arrest/

6. Delhi HC directs National Board of Examinations to treat Disputed Question In FMGE as 'Deleted'

https://www.latestlaws.com/latest-news/delhi-hc-directs-national-board-of-examinations-to-treat-disputed-question-in-fmge-as-deleted/

Bombay High Court This Week

1. Produce records on Judge in Bharadwaj plea, High Court tells State

https://www.latestlaws.com/latest-news/produce-records-on-judge-in-bharadwaj-plea-high-court-tells-state/

2. 'Don't turn it into Legal Battle', HC tells Schools to amicably settle fee issue with parents

https://www.latestlaws.com/latest-news/don-t-turn-it-into-legal-battle-hc-tells-schools-to-amicably-settle-fee-issue-with-parents/

3. HC issues notices to Centre, Maha over PIL claiming Truecaller breached data Privacy norms

https://www.latestlaws.com/latest-news/hc-issues-notices-to-centre-maha-over-pil-claiming-truecaller-breached-data-privacy-norms/

4. Duty of CBI to probe all, not just Anil Deshmukh: Bombay High Court

https://www.latestlaws.com/latest-news/duty-of-cbi-to-probe-all-not-just-anil-deshmukh-bombay-high-court/

5. Mumbai is the only city where encroacher is given free housing: High Court

https://www.latestlaws.com/latest-news/mumbai-is-the-only-city-where-encroacher-is-given-free-housing-high-court/

Madras High Court This Week

1. Tamil Nadu’s NEET Panel is a slight against SC’s privilege, Centre informs Madras HC

https://www.latestlaws.com/latest-news/tamil-nadu-s-neet-panel-is-a-slight-against-sc-s-privilege-centre-informs-madras-hc/

2. Explain shortcomings in providing Online Education, High Court tells Govt, UGC

https://www.latestlaws.com/latest-news/explain-shortcomings-in-providing-online-education-high-court-tells-govt-ugc/

3. This High Court asks to use tech to monitor pleas to avoid delay

https://www.latestlaws.com/latest-news/this-high-court-asks-to-use-tech-to-monitor-pleas-to-avoid-delay/

Uttarakhand High Court This Week

1. Uttarakhand High Court extends stay on Char Dham Yatra till July 28

https://www.latestlaws.com/latest-news/uttarakhand-high-court-extends-stay-on-char-dham-yatra-till-july-28/

Kerala High Court This Week

1. HC restrains Centre from taking action against NBA under IT Rules

https://www.latestlaws.com/latest-news/hc-restrains-centre-from-taking-action-against-nba-under-it-rules/

Miscellaneous News This Week

1. Breaking: Kiren Rijju appointed as new Union Law Minister

https://www.latestlaws.com/latest-news/breaking-kiren-rijju-appointed-as-new-union-law-minister/

2. NHRC Chairperson expresses serious concern over wide spread continuance of manual scavenging and hazardous cleaning; calls for implementation of innovative techniques to end this menace

https://www.latestlaws.com/latest-news/nhrc-chairperson-expresses-serious-concern-over-wide-spread-continuance-of-manual-scavenging-and-hazardous-cleaning-calls-for-implementation-of-innovative-techniques-to-end-this-menace/

3. SIT files challan before Faridkot Court in Bargari Sacrilege Case

https://www.latestlaws.com/latest-news/sit-files-challan-before-faridkot-court-in-bargari-sacrilege-case/

4. Kerala Gold Smuggling Case: Govt challenges Court order quashing FIRs against ED officials

https://www.latestlaws.com/latest-news/kerala-gold-smuggling-case-govt-challenges-court-order-quashing-firs-against-ed-officials/

5. After Supreme Court order, Chandigarh Administration writes to Ministry

https://www.latestlaws.com/latest-news/after-supreme-court-order-chandigarh-administration-writes-to-ministry/

6. SCBA urges CJI Ramana to resum pehysical hearing in Supreme Court

https://www.latestlaws.com/latest-news/scba-urges-cji-ramana-to-resume-physical-hearing-in-supreme-court/

International News This Week

1. Civil ights group sues for records on use of facial recognition at New York Prisons

https://www.latestlaws.com/human-rights-news/civil-ights-group-sues-for-records-on-use-of-facial-recognition-at-new-york-prisons/