The President of the India has appointed five Addition judges of Calcutta High Court.

The Notification issued by Ministry of Law and Justice has stated that,

 In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint (1) Miss Kesang Doma Bhutia, S/Shri (2) Rabindranath Samanta, (3) Sugato Majumdar, (4) Bivas Pattanayak, and (5) Ananda Kumar Mukherjee, to be Additional Judges of the Calcutta High Court, in that order of seniority.,

The appointment of S/Shri (1) Sugato Majumdar, and (2) Bivas Pattanayak as Additional Judges of Calcutta High Court would be for a period of two years with effect from the date they assume charge of their respective offices. However, the period of appointment of (1) Miss Kesang Doma Bhutia, S/Shri (2) Rabindranath Samanta, and (3) Ananda Kumar Mukherjee, as Additional Judges of Calcutta High Court would be till 04th May, 2022, 23rd June, 2023 and 04tl1 August, 2022 respectively with effect from the date they assume charge of their offices. 

 

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Vikas Rathour