On Friday, the Apex Court granted interim bail to Uttar Pradesh MLA Abbas Ansari in a case registered under the state's Gangsters Act.
A bench of Justices Surya Kant and N Kotiswar Singh directed Ansari, son of later gangster Mukhtar Ansari, to stay in his official accommodation in Lucknow and seek prior permission from authorities before visiting his constituency in Mau.
The bench further asked Ansari not to leave Uttar Pradesh without prior permission of the court and inform police authorities a day before appearing in courts.
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