The Supreme Court Collegium, in its meeting held on 11th November, 2021 has, on reconsideration, resolved to reiterate its earlier recommendation for elevation of following three Advocates as Judges in Kerala High Court:

1. Smt. Shoba Annamma Eapen,

 2. Smt. Sanjeetha Kalloor Arakkal, and

 3. Shri Aravinda Kumar Babu Thavarakkattil.

At present, the sanctioned Judge strength of the High Court of Kerala is 35 Permanent Judges including the Chief Justice and 12 Additional Judges.

About Kerala High Court

The Kerala High Court stands at the head of the judicial administration of the State of Kerala and the Union Territory of Lakshadweep. The High Court comprises of a Chief Justice and such other Judges as the President may, from time to time, appoint.

Picture Source :

 
Vishal Gupta