The Supreme Court Collegium in its meeting held on 16th September, 2021 recommended transfer of Mrs. Justice Lalitha Kanneganti, Judge, Andhra Pradesh High Court to Telangana High Court.
About Mrs. Justice Lalitha Kanneganti
Mrs. Justice Lalitha Kanneganti enrolled as an Advcoate on 28.12.1994 and commenced practice by joining the chambers of Sri M.R.K. Choudary, Sri K.Harinath and Sri O.Manohar Reddy and developed independent practice within a short span of time. Mrs. Justice Lalitha Kanneganti practiced in all areas of law including Civil, Criminal, Constitutional, Taxation, Service, Non-Service, Motor Accident Claims and Matrimonial Cases.
Mrs. Justice Lalitha Kanneganti was the Standing Counsel for Agriculture Market Committees; English & Foreign Languages University, Endowments; Tirumala Tirupati Devasthanams; Sri Venkateswara Vedic University, Sri Venkateswara Institute of Medical Sciences (SVIMS) and Sanskrit University, Tirupati.
She was married to Sri K.Vijay Prasad and blessed with a son Mr.K.Gautam and a daughter Ms.Maanasa. She assumed charge as permanent Judge of the High Court of Andhra Pradesh on 02.05.2020.
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