Kerala High Court has appointed Sri. P.Krishnakumar as Registrar (District Judiciary), High Court on deputation basis.
The notification issued by Kerala High Court has stated that,
“Sri. P.Krishnakumar (PEN 159213), Selection Grade District Judge, now functioning as Principal District and Sessions Judge, Thiruvananthapuram, stands appointed as the Registrar (District Judiciary), High Court on deputation basis. On getting relieved from the present post, he will take charge as the Registrar (District Judiciary), High Court from Sri.K.P.Sudhir, Registrar General, High Court”.
Sri.P.Krishnakumar is eligible for special pay at the rate of Rs.3750/- for extra administrative work and compensatory allowance at the rate of Rs. 1100/- per month.
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