On Friday, the Apex Court denied entertaining a petition seeking a Lokpal-monitored investigation into the ”criminal-political nexus” as flagged in the 1993 Vohra Committee report, saying the prayers are all utopian. The Supreme Court said that plea must serve the purpose & it doesn't encourage pleas which are for publicity.
A bench of Justice Sanjay Kishan Kaul, Justice Dinesh Maheshwari & Justice Hrishikesh Roy asked the petitioner Lawyer Ashwini Kumar Upadhyay to withdraw his plea & granted liberty to make a representation to law commission. At the outset, Senior Lawyer Anupam Lal Das, appearing for Upadhyay, said that the plea relates to the issue of unholy nexus of criminal, politicians & bureaucrats.
The bench said that over 2 decades have gone by since the report was filed. Das replied that they have been taking baby steps & today, there is a Lokpal but it do not have the wherewithal & has no investigation wing. The bench said, Look at your prayers. They are all Utopian. It is like a utopian situation. It’s like I hope our country will be at the top in the world. You should write a book on it, don’t file a plea on this.
Justice Kaul said, I don’t encourage such petitions which are for publicity. The petition must serve the purpose. Das then told the top court that he will withdraw the petition but liberty may be granted to approach law commission. The bench allowed the petitioner to withdraw & granted the liberty to approach law commission. Upadhyay through his PIL has prayed for appropriate direction for Lokpal Monitored Investigation of the criminal political nexus, as referred by the Vohra Committee.
Ex-Union Home Secretary N N Vohra headed the committee formed to study the problem of criminalisation of politics & the nexus between criminals, politicians & bureaucrats in India. The report was submitted in Oct 1993. He has sought a direction to the Union Home Secretary to handover the true copy of the Vohra Committee Report with annexures & notes to the Director- NIA, Director- CBI, Director- ED, Director- IB, Director- SFIO, Director- RAW, Director- NCB, Chairman- CBDT & Chairperson- Lokpal.
Upadhyay has also sought direction to respective chiefs of probe agencies to take appropriate steps for comprehensive investigation of criminals-politicians nexus referred to in Vohra Committee Report & chairperson of Lokpal should monitor the investigation. In the alternative, he sought setting up of a judicial commission to monitor the investigation by different probe agencies. He also sought direction to Union home secretary to withdraw the Padma Awards given politicians-public servants mentioned in the Vohra Committee report.
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